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The New India Assurance Company ... vs Ashok Kumar Agrawal And Others
2012 Latest Caselaw 2066 ALL

Citation : 2012 Latest Caselaw 2066 ALL
Judgement Date : 22 May, 2012

Allahabad High Court
The New India Assurance Company ... vs Ashok Kumar Agrawal And Others on 22 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2063 of 2012
 

 
Petitioner :- The New India Assurance Company Ltd.
 
Respondent :- Ashok Kumar Agrawal And Others
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- Shesh Kumar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Sri Shesh Kumar, Advocate, appears on behalf of respondent nos. 1, 2 and 3. Issue notice to respondent no. 4.

Order Date :- 22.5.2012

OP

Case :- FIRST APPEAL FROM ORDER No. - 2063 of 2012

Petitioner :- The New India Assurance Company Ltd.

Respondent :- Ashok Kumar Agrawal And Others

Petitioner Counsel :- Arun Kumar Shukla

Respondent Counsel :- Shesh Kumar

Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. STAY APPLICATION NO. 160711 OF 2012.

Stay application is rejected.

Order Date :- 22.5.2012

OP

 

 

 
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