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Tirath & Others vs State Of U.P. & Others
2012 Latest Caselaw 2063 ALL

Citation : 2012 Latest Caselaw 2063 ALL
Judgement Date : 22 May, 2012

Allahabad High Court
Tirath & Others vs State Of U.P. & Others on 22 May, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 21525 of 2009
 

 
Petitioner :- Tirath & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sharad Chandra Singh,Satish Chandra Singh
 
Respondent Counsel :- Govt. Advocate,M.P. Tiwari
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the applicants to press this application under Section 482 Cr.P.C., therefore, the same is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 22.5.2012

M/A.

 

 

 
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