United India Insurance Co. Ltd. vs Smt. Preeti And Others
2012 Latest Caselaw 2061 ALL

Citation : 2012 Latest Caselaw 2061 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Preeti And Others on 22 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2058 of 2012
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Preeti And Others
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice to the respondents returnable at an early date. The appellant may take steps to serve the respondents by ordinary post as well as by registered post.

The Registry is directed to remit the statutory amount to the concerned Tribunal within three weeks.

Order Date :- 22.5.2012

Case :- FIRST APPEAL FROM ORDER No. - 2058 of 2012

Petitioner :- United India Insurance Co. Ltd.

Respondent :- Smt. Preeti And Others

Petitioner Counsel :- S.K. Mehrotra

Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. STAY APPLICATION NO. 160070 OF 2012.

Issue notice.

Order Date :- 22.5.2012