Ashok Kumar Khare vs State Of U.P. & Others
2012 Latest Caselaw 2059 ALL

Citation : 2012 Latest Caselaw 2059 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Ashok Kumar Khare vs State Of U.P. & Others on 22 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 1155 of 2007
 

 
Petitioner :- Ashok Kumar Khare
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Udai Narayan Khare
 
Respondent Counsel :- C.S.C.,S.M. Haider Zaidi
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Delay Condonation Application No. 296975 of 2007.

The case is called out in revised list. No one appears to press the appeal. The delay condonation application is rejected.

Memo of appeal is also rejected accordingly.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 22.5.2012

MK/

Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Order on memo of appeal

Rejected.

For order, see order of date passed on delay codonation application.