Kafeel @ Bhoore And Ors. vs State Of U.P.
2012 Latest Caselaw 2057 ALL

Citation : 2012 Latest Caselaw 2057 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Kafeel @ Bhoore And Ors. vs State Of U.P. on 22 May, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 2048 of 2011
 

 
Petitioner :- Kafeel @ Bhoore And Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Parvez Ahmed,Afzal Ahmed
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard learned counsel for the applicants and learned A.G.A.

This is correction application no. 45779 of 2012. After perusing the record the counsel for the applicant is permitted to correct the address of the applicant No. 4.

Accordingly the correction application is allowed.

Order Date :- 22.5.2012

RPD

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