Sanoj vs State Of U.P. Through Secy.(Home) ...
2012 Latest Caselaw 2055 ALL

Citation : 2012 Latest Caselaw 2055 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Sanoj vs State Of U.P. Through Secy.(Home) ... on 22 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 161 of 2012
 

 
Petitioner :- Sanoj
 
Respondent :- State Of U.P. Through Secy.(Home) Up Shasan Lucknow & Ors.
 
Petitioner Counsel :- R.C. Gupta,S. Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent-state prays for and is granted time to file counter affidavit.

Issue notice for 11.7.2012.

Order Date :- 22.5.2012

A.Nigam

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