Manoj Kumar Kushwaha vs State Of U.P. Thru. Secy. Home ...
2012 Latest Caselaw 2051 ALL

Citation : 2012 Latest Caselaw 2051 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Manoj Kumar Kushwaha vs State Of U.P. Thru. Secy. Home ... on 22 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2853 of 2012
 

 
Petitioner :- Manoj Kumar Kushwaha
 
Respondent :- State Of U.P. Thru. Secy. Home Civil Secy. Lucknow & Anr.
 
Petitioner Counsel :- S.K. Singh
 
Respondent Counsel :- Govt. Advocate,Brijesh Yadav Vijay
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the private respondent contends that there are chances of settlement of dispute outside court.

On joint request, list in July, 2012.

Order Date :- 22.5.2012

A.Nigam

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