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Jagtar Singh vs Hasinuddin And Others
2012 Latest Caselaw 2050 ALL

Citation : 2012 Latest Caselaw 2050 ALL
Judgement Date : 22 May, 2012

Allahabad High Court
Jagtar Singh vs Hasinuddin And Others on 22 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2060 of 2012
 

 
Petitioner :- Jagtar Singh
 
Respondent :- Hasinuddin And Others
 
Petitioner Counsel :- Ramesh Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on 9.7.2012 as fresh.

Order Date :- 22.5.2012

OP

 

 

 
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