Chaman And 6 Ors. vs State Of U.P.
2012 Latest Caselaw 2048 ALL

Citation : 2012 Latest Caselaw 2048 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Chaman And 6 Ors. vs State Of U.P. on 22 May, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6924 of 2011
 

 
Petitioner :- Chaman And 6 Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Parvez Ahmad
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard learned counsel for the applicants and learned A.G.A.

This is correction application no. 45781 of 2012. After perusing the record the counsel for the applicants is permitted to correct the address of the applicant No. 2.

Accordingly the correction application is allowed.

Order Date :- 22.5.2012

RPD

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