Citation : 2012 Latest Caselaw 2046 ALL
Judgement Date : 22 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2061 of 2012 Petitioner :- Regiional Manager U.P.S.R.T.C. Respondent :- Smt.Rajwati And Another Petitioner Counsel :- R.P.Ram Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
As prayed, put up tomorrow as fresh.
Order Date :- 22.5.2012
OP
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