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Rishi Mohan vs State Of U.P.Through C.B.I.
2012 Latest Caselaw 2043 ALL

Citation : 2012 Latest Caselaw 2043 ALL
Judgement Date : 22 May, 2012

Allahabad High Court
Rishi Mohan vs State Of U.P.Through C.B.I. on 22 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2658 of 2012
 

 
Petitioner :- Rishi Mohan
 
Respondent :- State Of U.P.Through C.B.I.
 
Petitioner Counsel :- Devendra Kumar Pathak
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail.   The first application for bail was dismissed as not pressed.  There is no adjudication on merits.

Let this application for bail be listed as per roster.

Order Date :- 22.5.2012

A.Nigam

 

 

 
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