Citation : 2012 Latest Caselaw 2040 ALL
Judgement Date : 22 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- MISC. SINGLE No. - 2847 of 2012 Petitioner :- Sonia Singh Chauhan Respondent :- Arvind Singh Chauhan & Ors. Petitioner Counsel :- Yashovardhan Swarup,Rajesh Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Issue notice, returnable on 26.7.2012.
Order Date :- 22.5.2012
A.Nigam
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