M/S Inoc Air Products Ltd. And ... vs Union Of India And Others
2012 Latest Caselaw 2025 ALL

Citation : 2012 Latest Caselaw 2025 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

M/S Inoc Air Products Ltd. And ... vs Union Of India And Others on 21 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 630 of 2012
 

 
Petitioner :- M/S Inoc Air Products Ltd. And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- A.S.G.I.,Ashok Bhatnagar
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Sri B.K.S. Raghuvanshi, learned counsel appearing for the respondent prays for and is allowed one week time to obtain instructions.

Put up on 29.05.2012 as fresh.

Learned counsel for the respondent shall also obtain instruction regarding confiscation order as referred in letter dated 06.02.2012.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 21.5.2012

MK/

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