Smt. Shashi Verma vs State Of U.P. Thru Secy. Home & 3 ...
2012 Latest Caselaw 2023 ALL

Citation : 2012 Latest Caselaw 2023 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Smt. Shashi Verma vs State Of U.P. Thru Secy. Home & 3 ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 5494 of 2004
 

 
Petitioner :- Smt. Shashi Verma
 
Respondent :- State Of U.P. Thru Secy. Home & 3 Ors.
 
Petitioner Counsel :- P.K. Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

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