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Mahadeo Prasad vs State Of U.P. And Another
2012 Latest Caselaw 2016 ALL

Citation : 2012 Latest Caselaw 2016 ALL
Judgement Date : 21 May, 2012

Allahabad High Court
Mahadeo Prasad vs State Of U.P. And Another on 21 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 802 of 2006
 

 
Petitioner :- Mahadeo Prasad
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Raj Kumar Upadhyaya
 
Respondent Counsel :- Govt. Advocate,Nagendra B.Singh
 

 
Hon'ble Ajai Lamba,J.

List on 23.5.2012 for arguments.

Let the counsel for the petitioner be notified.

Order Date :- 21.5.2012

A.Nigam

 

 

 
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