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M/S J K Sugar Limited vs The Chief ...
2012 Latest Caselaw 2010 ALL

Citation : 2012 Latest Caselaw 2010 ALL
Judgement Date : 21 May, 2012

Allahabad High Court
M/S J K Sugar Limited vs The Chief ... on 21 May, 2012
Bench: R.K. Agrawal, Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. SINGLE No. - 839 of 2012
 

 
Petitioner :- M/S J K Sugar Limited
 
Respondent :- The Chief Director(Sugar)/Prescribed Authority
 
Petitioner Counsel :- Sushil Kumar
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J.

On the request of learned  counsel for the petitioner put up at 10-15 A.M. tomorrow.

Order Date :- 21.5.2012

mt

 

 

 
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