Irfan Ali vs Civil Judge (Senior Division ) ...
2012 Latest Caselaw 2008 ALL

Citation : 2012 Latest Caselaw 2008 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Irfan Ali vs Civil Judge (Senior Division ) ... on 21 May, 2012

Bench: R.K. Agrawal, Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. BENCH No. - 9395 of 2011
 

 
Petitioner :- Irfan Ali
 
Respondent :- Civil Judge (Senior Division ) Lucknow And Ors.
 
Petitioner Counsel :- Ashish Chaturvedi
 
Respondent Counsel :- Manish Kumar,Ram Sewak Tripathi,S.N.Tilhari,Sharad Tewari,Sri V.L.Verma.,Vinay Jeet Lal Verma
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J.

A mention has been made on behalf of Sri V.L. Verma, Advocate that he is not in town and a request has been made that the matter be passed over as he represents respondent nos. 2 and 3. On the joint request put up day after tomorrow.

Order Date :- 21.5.2012

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