Ganesh Dubey vs The State Of U.P And Anr.
2012 Latest Caselaw 2006 ALL

Citation : 2012 Latest Caselaw 2006 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Ganesh Dubey vs The State Of U.P And Anr. on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4219 of 2011
 

 
Petitioner :- Ganesh Dubey
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Amar Nath Tiwari,Sashank Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner is stated to be in personal difficulty.

List on 04.7.2012.

Interim order to continue till the next date of listing.

Order Date :- 21.5.2012

A.Nigam

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