Pawan Singh Rawat And Anr. vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 1999 ALL

Citation : 2012 Latest Caselaw 1999 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Pawan Singh Rawat And Anr. vs The State Of U.P Thru Principal ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7270 of 2011
 

 
Petitioner :- Pawan Singh Rawat And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- Jay Shankar Shukla
 
Respondent Counsel :- Govt. Advocate,Sanjay Pandey
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

Download the LatestLaws.com Mobile App