Citation : 2012 Latest Caselaw 1997 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- MISC. SINGLE No. - 1009 of 2012 Petitioner :- K.M.Sugar Mills Ltd. Faizabad Throu Its Authorized Signatory Respondent :- The Chief Dir. (Sugar)(P/A) Dir. Of Sugar Ministry Of Consum Petitioner Counsel :- R.B.S.Rathaur Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
On the request of learned counsel for the petitioner put up at 10-15 A.M. tomorrow.
Order Date :- 21.5.2012
mt
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