Praveen Chandra Jain And Others vs State Of U.P. And Another
2012 Latest Caselaw 1993 ALL

Citation : 2012 Latest Caselaw 1993 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Praveen Chandra Jain And Others vs State Of U.P. And Another on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A. No.33114 of 2012: Application for listing.
 
In re:
 

 
Case :- U/S 482/378/407 No. - 4224 of 2009
 

 
Petitioner :- Praveen Chandra Jain And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Chandra Shekhar Sinha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel has pointed out that the case is required to be listed on 22nd May, 2012 as directed vide order dated 10.5.2012.

Ordered accordingly.

Order Date :- 21.5.2012

A.Nigam

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