Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chandra Kant And Others vs District And Sessions Judge ...
2012 Latest Caselaw 1990 ALL

Citation : 2012 Latest Caselaw 1990 ALL
Judgement Date : 21 May, 2012

Allahabad High Court
Chandra Kant And Others vs District And Sessions Judge ... on 21 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 475 of 1991
 

 
Petitioner :- Chandra Kant And Others
 
Respondent :- District And Sessions Judge Hardoi And Others
 
Petitioner Counsel :- H.S. Sahai
 
Respondent Counsel :- C.S.C.,D.C. Mukharji
 

 
Hon'ble Ajai Lamba,J. 

This application seeks modification in the order dated 27.2.2012 passed by a coordinate Bench ( Ashwani Kumar Singh, J.)

Let this aplication be listed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 21.5.2012

A.Nigam

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter