Citation : 2012 Latest Caselaw 1988 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- MISC. SINGLE No. - 471 of 2012 Petitioner :- M/S Dhampur Sugar Mills Ltd. Thorough Its Authorized Sig. Respondent :- The Chief Director ,Ministry Of Consumer Affairs & Public Petitioner Counsel :- Avinash Chandra Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
On the request of learned counsel for the petitioner put up at 10-15 A.M. tomorrow.
Order Date :- 21.5.2012
mt
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!