Gomti Nagar Jan Kalyan Maha Samiti ... vs State Of U.P.Through Secy Nagar ...
2012 Latest Caselaw 1986 ALL

Citation : 2012 Latest Caselaw 1986 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Gomti Nagar Jan Kalyan Maha Samiti ... vs State Of U.P.Through Secy Nagar ... on 21 May, 2012

Bench: R.K. Agrawal, Uma Nath Singh, Shri Narayan Shukla, Abhinava Upadhya, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. BENCH No. - 3695 of 2006
 

 
Petitioner :- Gomti Nagar Jan Kalyan Maha Samiti Lucknow (P.I.L.)(Civil)
 
Respondent :- State Of U.P.Through Secy Nagar Vikas And 7 Ors
 
Petitioner Counsel :- B.K.Singh
 
Respondent Counsel :- C.S.C,N.C.Mehrotra,S.S.Chauhan
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Uma Nath Singh,J.

Hon'ble Shri Narayan Shukla,J.

Hon'ble Abhinava Upadhya,J.

Hon'ble Dr. Satish Chandra,J.

List along with connected writ petitions at 2-00 P.M. tomorrow.

(Shri Narayan Shukla, J.) (Uma Nath Singh, J.) (R.K. Agrawal, J.)

. (Dr. Satish Chandra, J.) (Abhinava Upadhya, J.)

Order Date :- 21.5.2012

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