Nisaruddin @ Chhangu vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 1985 ALL

Citation : 2012 Latest Caselaw 1985 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Nisaruddin @ Chhangu vs State Of U.P., Thru. Secretary, ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 759 of 2011
 

 
Petitioner :- Nisaruddin @ Chhangu
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Shaquiel Ahmad,Mohd. Tayyab
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

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