Ram Kumar vs State Of U.P., Thru. Prin. ...
2012 Latest Caselaw 1979 ALL

Citation : 2012 Latest Caselaw 1979 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Ram Kumar vs State Of U.P., Thru. Prin. ... on 21 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6675 of 2011
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P., Thru. Prin. Secy.,Home & Others
 
Petitioner Counsel :- P.K. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present to press this petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 21.5.2012

S. Kumar

Download the LatestLaws.com Mobile App