Shiv Ram Yadav & Others vs State Of U.P. & Anr.
2012 Latest Caselaw 1978 ALL

Citation : 2012 Latest Caselaw 1978 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Shiv Ram Yadav & Others vs State Of U.P. & Anr. on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2808 of 2010
 

 
Petitioner :- Shiv Ram Yadav & Others
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- Santosh Kr. Srivastava
 
Respondent Counsel :- G.A.
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in court and taken on record.

List for arguments in the month of August, 2012.

Interim order to continue till the next date of listing.

Order Date :- 21.5.2012

A.Nigam

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