Munna Lal And Ors. vs The State Of U.P And Anr.
2012 Latest Caselaw 1976 ALL

Citation : 2012 Latest Caselaw 1976 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Munna Lal And Ors. vs The State Of U.P And Anr. on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1186 of 2012
 

 
Petitioner :- Munna Lal And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Neeta Singh Chandel,Harshvardhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner or private respondents.

List on 07.8.2012.

Parties to remain present on the adjourned date.

Order Date :- 21.5.2012

A.Nigam

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