National Alliance Of People'S ... vs State Of U.P. Thru Chief Secy. & 5 ...
2012 Latest Caselaw 1972 ALL

Citation : 2012 Latest Caselaw 1972 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

National Alliance Of People'S ... vs State Of U.P. Thru Chief Secy. & 5 ... on 21 May, 2012

Bench: R.K. Agrawal, Uma Nath Singh, Shri Narayan Shukla, Abhinava Upadhya, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. BENCH No. - 6169 of 2008
 

 
Petitioner :- National Alliance Of People'S Movements Thru National Conven
 
Respondent :- State Of U.P. Thru Chief Secy. & 5 Ors. [P.I.L.]
 
Petitioner Counsel :- Satya Narain Shukla
 
Respondent Counsel :- C.S.C.,A.S.G.,D.K. Upadhyay
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Uma Nath Singh,J.

Hon'ble Shri Narayan Shukla,J.

Hon'ble Abhinava Upadhya,J.

Hon'ble Dr. Satish Chandra,J.

List along with Writ Petition No.3695 (M/B) of 2006 at 2-00 P.M. tomorrow.

(Shri Narayan Shukla, J.) (Uma Nath Singh, J.) (R.K. Agrawal, J.)

. (Dr. Satish Chandra, J.) (Abhinava Upadhya, J.)

Order Date :- 21.5.2012

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