Citation : 2012 Latest Caselaw 1970 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 7162 of 2011 Petitioner :- Prabhat Kumar Mishra @ Raju & Others Respondent :- State Of U.P., Thru. Prin. Secy.,Home & Others Petitioner Counsel :- Pramendra Kumar Singh Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List revised.
No one is present to press this petition.
It is, accordingly, dismissed for want of prosecution.
Interim order, if any, is vacated.
Order Date :- 21.5.2012
S. Kumar
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