Citation : 2012 Latest Caselaw 1969 ALL
Judgement Date : 21 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 12952 of 2011 Petitioner :- Vikas Mishra Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors. Petitioner Counsel :- Vivek Manishi Shukla Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
Counter affidavit filed by learned A.G.A. is taken on record.
List in the month of July, 2012.
Order Date :- 21.5.2012
S. Kumar
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