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Ruby Khan @ Ruby Suresh Chander ... vs State Of U.P.Through Secy. Home ...
2012 Latest Caselaw 1967 ALL

Citation : 2012 Latest Caselaw 1967 ALL
Judgement Date : 21 May, 2012

Allahabad High Court
Ruby Khan @ Ruby Suresh Chander ... vs State Of U.P.Through Secy. Home ... on 21 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 117 of 2012
 

 
Petitioner :- Ruby Khan @ Ruby Suresh Chander Awasthi
 
Respondent :- State Of U.P.Through Secy. Home Lko. And Others
 
Petitioner Counsel :- Mohd.Kamal Khan
 
Respondent Counsel :- Govt.Advocate,Raj Kishor Yadav,Satendra Singh Rana,Vinay Kumar
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent no.4 states that the alleged detenue Ruby Khan alias Ruby Suresh Chander Awasthi shall be produced in court on the next date of listing.

List on 04.7.2012.

Order Date :- 21.5.2012

A.Nigam

 

 

 
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