Praveen Singh Thakur & Ors. vs State Of U.P. & Another
2012 Latest Caselaw 1960 ALL

Citation : 2012 Latest Caselaw 1960 ALL
Judgement Date : 21 May, 2012

Allahabad High Court

Praveen Singh Thakur & Ors. vs State Of U.P. & Another on 21 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2127 of 2010
 

 
Petitioner :- Praveen Singh Thakur & Ors.
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Neeraj Sahu
 
Respondent Counsel :- Govt. Advocate,Alok Kumar Srivastava,Vinod Kumar
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in court and taken on record.

List on 07.8.2012 for arguments.

Interim order to continue till the next date of listing.

Order Date :- 21.5.2012

A.Nigam

Download the LatestLaws.com Mobile App