Lalit Kumar Shukla vs Commissioner, Lucknow & Anr.
2012 Latest Caselaw 1947 ALL

Citation : 2012 Latest Caselaw 1947 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Lalit Kumar Shukla vs Commissioner, Lucknow & Anr. on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2362 of 2006
 

 
Petitioner :- Lalit Kumar Shukla
 
Respondent :- Commissioner, Lucknow & Anr.
 
Petitioner Counsel :- Suresh Kumar Singh,Manish Sony,Rudra Mani Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of petitioner.

Hence, petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 18.5.2012

S. Kumar

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