Uttam Chandra Agarwal vs State Of U.P.Through Collector ...
2012 Latest Caselaw 1946 ALL

Citation : 2012 Latest Caselaw 1946 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Uttam Chandra Agarwal vs State Of U.P.Through Collector ... on 18 May, 2012

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 1465 of 2005
 

 
Petitioner :- Uttam Chandra Agarwal
 
Respondent :- State Of U.P.Through Collector Lucknow Collectorate & 4 Ors
 
Petitioner Counsel :- P.C.Agarwal
 
Respondent Counsel :- C.S.C.,N.K.Seth
 

 
Hon'ble Ritu Raj Awasthi,J.

List this case in the next cause list.

Interim order, if any, shall continue to operate till the next date of listing.

Order Date :- 18.5.2012

Adhir

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