Peshkar Singh vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 1945 ALL

Citation : 2012 Latest Caselaw 1945 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Peshkar Singh vs State Of U.P.Through Secretary ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1062 of 2006
 

 
Petitioner :- Peshkar Singh
 
Respondent :- State Of U.P.Through Secretary Home And 3 Others
 
Petitioner Counsel :- K.N.Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of petitioner.

Hence, petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 18.5.2012

S. Kumar

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