Arvind Kumar Verma {Civil} vs Commissioner Faizabad Barabanki
2012 Latest Caselaw 1944 ALL

Citation : 2012 Latest Caselaw 1944 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Arvind Kumar Verma {Civil} vs Commissioner Faizabad Barabanki on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 5148 of 2008
 

 
Petitioner :- Arvind Kumar Verma {Civil}
 
Respondent :- Commissioner Faizabad Barabanki
 
Petitioner Counsel :- Vivek Singh
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner pointed out that criminal case is pending against the petitioner,

He wants to file certified copy.

It may be file within two days.

List in the week commencing from 21st May, 2012.

Order Date :- 18.5.2012

S. Kumar

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