Chotey Lal, vs State Of U.P. Thru' Addl. Distt. ...
2012 Latest Caselaw 1939 ALL

Citation : 2012 Latest Caselaw 1939 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Chotey Lal, vs State Of U.P. Thru' Addl. Distt. ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1000 of 2006
 

 
Petitioner :- Chotey Lal,
 
Respondent :- State Of U.P. Thru' Addl. Distt. Judge. & Anohter
 
Petitioner Counsel :- Shishir Pradhan
 
Respondent Counsel :- C S C
 

 
Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner requested that petition has become infructuous.

According petition is dismissed as infructuous.

Order Date :- 18.5.2012

S. Kumar

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