Citation : 2012 Latest Caselaw 1938 ALL
Judgement Date : 18 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1730 of 2012 Petitioner :- Pancham Kumar Respondent :- The State Of U.P And Anr. Petitioner Counsel :- R.L Ojha,S.K Ojha Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioner, list in the month of June, 2012.
Order Date :- 18.5.2012
A.Nigam
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