Tularam vs D.D.C.
2012 Latest Caselaw 1936 ALL

Citation : 2012 Latest Caselaw 1936 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Tularam vs D.D.C. on 18 May, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - B No. - 15606 of 1990
 

 
Petitioner :- Tularam
 
Respondent :- D.D.C.
 
Petitioner Counsel :- V.B.L.Srivastava,A.S. Srivastava,J.S.Tomar
 
Respondent Counsel :- A.K.Sachan,R.P.S. Chauhan,S.C.,T.C. Sharma,Vikram Nath
 

 
Hon'ble Prakash Krishna,J.

List revised. None is present to press the restoration application.

The restoration application is dismissed in default.

(Prakash Krishna,J)

Order Date :- 18.5.2012

MK/

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