Union Of India Thru' Secy., Home ... vs Assembly Of God North India Thru' ...
2012 Latest Caselaw 1934 ALL

Citation : 2012 Latest Caselaw 1934 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Union Of India Thru' Secy., Home ... vs Assembly Of God North India Thru' ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 891 of 2006
 

 
Petitioner :- Union Of India Thru' Secy., Home And 2 Others
 
Respondent :- Assembly Of God North India Thru' Suprintendent P.C. Samuel
 
Petitioner Counsel :- Dipak Seth
 
Respondent Counsel :- C.S.C.,Anant Tiwari
 

 
Hon'ble Vishnu Chandra Gupta,J.

Counsel for the respondent sent illness slip.

Learned counsel for the petitioner submits that the respondent is getting the case adjustment since long. It is made clear that pendency of this writ petition will not amount to stay of the proceeding of the court below.

List in the next cause list.

Order Date :- 18.5.2012

S. Kumar

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