Hari Das Yadav vs Ixth Addl. Distt. Judge & Others
2012 Latest Caselaw 1930 ALL

Citation : 2012 Latest Caselaw 1930 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Hari Das Yadav vs Ixth Addl. Distt. Judge & Others on 18 May, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 17684 of 1999
 

 
Petitioner :- Hari Das Yadav
 
Respondent :- Ixth Addl. Distt. Judge & Others
 
Petitioner Counsel :- I.P. Singh,S.B. Singh
 
Respondent Counsel :- C.S.C.,A.N. Bhargava,R.K. Tiwari,Y.S. Upadhyay
 

 
Hon'ble Prakash Krishna,J.

List in the month of July, 2012 as the cases of Sri A.N. Bhargava, Advocate are reported to be adjourned upto 1st June, 2012.

(Prakash Krishna,J)

Order Date :- 18.5.2012

MK/

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