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M/S First Flight Courier ... vs Prescribed Authority Under ...
2012 Latest Caselaw 1926 ALL

Citation : 2012 Latest Caselaw 1926 ALL
Judgement Date : 18 May, 2012

Allahabad High Court
M/S First Flight Courier ... vs Prescribed Authority Under ... on 18 May, 2012
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 990 of 2006
 

 
Petitioner :- M/S First Flight Courier Ltd.Through Manager(P & A) & 2 Ors
 
Respondent :- Prescribed Authority Under Minimum Wages Act 1948 & Anor
 
Petitioner Counsel :- Asit Kumar Chaturvedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of petitioner.

Petition is dismissed for none prosecution.

Inter order, if any, is vacated.

Order Date :- 18.5.2012

S. Kumar

 

 

 
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