Benchu vs State Of U.P. Through Collector ...
2012 Latest Caselaw 1924 ALL

Citation : 2012 Latest Caselaw 1924 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Benchu vs State Of U.P. Through Collector ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1023 of 2006
 

 
Petitioner :- Benchu
 
Respondent :- State Of U.P. Through Collector Gonda And 4 Others
 
Petitioner Counsel :- Vishvajeet Singh
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of petitioner.

Petition is dismissed for none prosecution.

Inter order, if any, is vacated.

Order Date :- 18.5.2012

S. Kumar

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