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Dr. Raj Kumar Gupta vs Commissioner Lucknow Mandal ...
2012 Latest Caselaw 1923 ALL

Citation : 2012 Latest Caselaw 1923 ALL
Judgement Date : 18 May, 2012

Allahabad High Court
Dr. Raj Kumar Gupta vs Commissioner Lucknow Mandal ... on 18 May, 2012
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 5875 of 2010
 

 
Petitioner :- Dr. Raj Kumar Gupta
 
Respondent :- Commissioner Lucknow Mandal Lucknow And Another
 
Petitioner Counsel :- Ravi Singh
 
Respondent Counsel :- C.S.C.,S.P.Shukla
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner wants to not press this petition with the request that he may be permitted to file fresh petition.

Petition is dismissed as not pressed with the liberty to file fresh petition if permitted in the law.

Copy may be given to the petitioner of this order within three days.

Order Date :- 18.5.2012

S. Kumar

 

 

 
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