Ram Kailash Pandey vs District Judge Sultanpur And ...
2012 Latest Caselaw 1917 ALL

Citation : 2012 Latest Caselaw 1917 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Ram Kailash Pandey vs District Judge Sultanpur And ... on 18 May, 2012

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 1053 of 2003
 

 
Petitioner :- Ram Kailash Pandey
 
Respondent :- District Judge Sultanpur And Others 3
 
Petitioner Counsel :- O.N.Tripathi
 
Respondent Counsel :- C.S.C.,Rakesh Kumar Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Case called out.

No one is present for the petitioner.

List this case in the next week.

Order Date :- 18.5.2012

Adhir

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