Smt. Kusum Lata vs Additional District Judge (Court ...
2012 Latest Caselaw 1916 ALL

Citation : 2012 Latest Caselaw 1916 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Smt. Kusum Lata vs Additional District Judge (Court ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 564 of 2006
 

 
Petitioner :- Smt. Kusum Lata
 
Respondent :- Additional District Judge (Court No.2) Balrampur & Anr.
 
Petitioner Counsel :- M.P. Yadav
 
Respondent Counsel :- .S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

Report of service is not available on the record in respect of respondent No.2.

Notice of respondent no. 1 has been accepted by the Standing counsel.

Report of service upon respondent No. 2 be submitted within a week.

List thereafter.

Interim order, if any, will continue till next listing.

Order Date :- 18.5.2012

S. Kumar

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