Smt. Urmila Devi & Anr. vs Narendra Kumar
2012 Latest Caselaw 1915 ALL

Citation : 2012 Latest Caselaw 1915 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Smt. Urmila Devi & Anr. vs Narendra Kumar on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1579 of 2006
 

 
Petitioner :- Smt. Urmila Devi & Anr.
 
Respondent :- Narendra Kumar
 
Petitioner Counsel :- Sushil Kumar Rastogi,Shashi Prakash Singh
 
Respondent Counsel :- U.C. Vishwakarma
 

 
Hon'ble Vishnu Chandra Gupta,J.

In this writ petition the sole respondent Narendra Kumar reported to be dead as endorsed by learned counsel.

Substitution application may be moved within two weeks.

List in the week commencing from 2nd July, 2012.

Order Date :- 18.5.2012

S. Kumar

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