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New India Assurance Co. Ltd. vs M/S Chandra Agro Pvt. Ltd.
2012 Latest Caselaw 1912 ALL

Citation : 2012 Latest Caselaw 1912 ALL
Judgement Date : 18 May, 2012

Allahabad High Court
New India Assurance Co. Ltd. vs M/S Chandra Agro Pvt. Ltd. on 18 May, 2012
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION No. - 164 of 2002
 

 
Petitioner :- New India Assurance Co. Ltd.
 
Respondent :- M/S Chandra Agro Pvt. Ltd.
 
Petitioner Counsel :- S.Mirza
 
Respondent Counsel :- A.P.Singh Gaur,Awadhesh Kumar,Prashant Chandra,S. Wasi Haider,S.R. Rizvi
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for the parties inform that the matter is to be heard finally.

learned counsel for the revisionist Mr. Shafiq Mirza has some difficulty today.  On his request the case is adjourned.

List for hearing in the Month of July, 2012

Order Date :- 18.5.2012

Adhir

 

 

 
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