Chaudhary Ubaid Ahmad vs The State Of U.P And Others
2012 Latest Caselaw 1910 ALL

Citation : 2012 Latest Caselaw 1910 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Chaudhary Ubaid Ahmad vs The State Of U.P And Others on 18 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 66 of 2011
 

 
Petitioner :- Chaudhary Ubaid Ahmad
 
Respondent :- The State Of U.P And Others
 
Petitioner Counsel :- Sudhakar Audichya,B L Mishra,Ramesh Singh
 
Respondent Counsel :- Govt. Advocate,R P Mishra
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List on 06.8.2012.

Last opportunity.

Order Date :- 18.5.2012

A.Nigam

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